Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Arunachal Pradesh - Subsection Section 15(2) in Arunachal Pradesh Forest and Special Tiger Protection Force Act, 2012 (2)No Supervisory Officer or member of the Force shall engage himself in any employment or office other than his duties under this Act.
