Madhya Pradesh High Court
Tinjila vs Ramzan on 23 September, 2021
Author: Shailendra Shukla
Bench: Shailendra Shukla
1 CRR-5225-2019
The High Court Of Madhya Pradesh
CRR-5225-2019
(TINJILA Vs RAMZAN)
7
Indore, Dated : 23-09-2021
Heard through Video Conferencing.
Shri Lakhan Singh Chandel, learned counsel for the Petitioner.
Shri S.Jaiswal appearing on behalf of Advocate General/State.
Shri K. Sisodiya, learned counsel for respondent no.2 prays for time to
argue the matter.
Submissions be made positively on the next date of hearing. As prayed by learned counsel for the petitioner, list the matter alongwith Connected MCRC No.47934/2020 after one week.
(SHAILENDRA SHUKLA)
JUDGE
amit
Signature Not Verified
VerifiedDigitally
Digitally signed by
SAN AMIT KUMAR
Date: 2021.09.25
10:10:43 IST