Supreme Court - Daily Orders
Tata Steel Ltd Thr. Its Chief Legal ... vs Union Of India Ministry Of Coal on 12 April, 2023
Author: M.M. Sundresh
Bench: M.M. Sundresh
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ITEM NO.112 COURT NO.7 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 8157/2018
TATA STEEL LTD THR. ITS CHIEF LEGAL
(CORPORATE MATTERS) MRS MEENA LALL Appellant(s)
VERSUS
UNION OF INDIA MINISTRY OF COAL & ORS. Respondent(s)
(IA No. 103649/2018 - EXEMPTION FROM FILING O.T.)
WITH
C.A. No. 8159/2018 (XVII)
(IA No. 66978/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 52362/2019 - EXEMPTION FROM FILING O.T.
IA No. 105120/2018 - EXEMPTION FROM FILING O.T.
IA No. 66979/2020 - EXEMPTION FROM FILING O.T.
IA No. 52366/2019 - EXEMPTION FROM FILING O.T.)
C.A. No. 8158/2018 (XVII)
(FOR
FOR EXEMPTION FROM FILING O.T. ON IA 103556/2018
IA No. 103556/2018 - EXEMPTION FROM FILING O.T.)
Date : 12-04-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE M.M. SUNDRESH
For Appellant(s)
Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Gopal Sankaranarayanan, Sr. Adv.
Mr. Punit Dutt Tyagi, AOR
Mr. Amit Bhandari, Adv.
Ms. Janvi Dubey, Adv.
Ms. Nisha Jha, Adv.
For Respondent(s)
Mr. Tushar Mehta, Solicitor General
Mr. Balbir Singh, A.S.G.
Mr. Gurmeet Singh Makker, AOR
Signature Not Verified
Ms. Vanshaja Shukla, Adv.
Mr. S.k. Singhania, Adv.
Digitally signed by
BABITA PANDEY
Date: 2023.04.13
19:03:08 IST
Reason: Mr. Rajat Nair, Adv.
Ms. Monica Benjamin, Adv.
Mr. Krishnanand Pandeya, AOR
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Mr. Arunabh Chowdhury, Sr. Adv.
Mr. Anando Mukherjee, AOR
Mr. Karma Dorjee, Adv.
Mr. Dechen W Lachungpa, Adv.
Mr. Shwetank Singh, Adv.
UPON hearing the counsel, the Court made the following
O R D E R
It is pointed out that respondent no.1 – Union of India has filed counter affidavit yesterday i.e. 11.04.2023.
The respondent no.3 – State of Jharkhand is yet to file counter affidavit.
Rejoinder affidavit, if any, may be filed within a period of four weeks after service of the counter affidavit.
Re-list on a non-miscellaneous day in the month of August, 2023.
In the meanwhile, the parties would complete the pleadings.
(BABITA PANDEY) (R.S. NARAYANAN) COURT MASTER (SH) COURT MASTER (NSH)