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Himachal Pradesh High Court

Khem Raj & Ors. vs . Raj Kumar & Ors. on 4 March, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Khem Raj & Ors. Vs. Raj Kumar & Ors.

.

RSA No.43 of 2023 04.03.2023 Present: Mr. G.D. Verma, Senior Advocate with Mr. Sumit Sharma, Advocate, for the appellants.

RSA No.43 of 2023 & CMP No.1843 of 2023 Issue notice to the respondents, returnable for 11.04.2023, on taking steps within a week.

List on 11.04.2023.



                                                   Jyotsna Rewal Dua
             March 04, 2023                              Judge
                 Mukesh








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