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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(2)(b) in Rajasthan Public Procurement Rules, 2012

(b)In case of purchases of the spare parts of motor-vehicles, machinery and equipments of the particular make of the value exceeds Rs.10,000/- quotations shall be invited from the authorised dealers and original equipment suppliers.