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Union of India - Section

Section 1 in National Housing Bank Employees (Conduct) Regulations, 1994

1. Short title, commencement and application.

(1)These regulations may be called the National Housing Bank Employees' (Conduct) Regulations, 1994.
(2)They shall come into force on the date of their publication in the Official Gazette.
(3)They shall apply to every whole-time employee of the National Housing Bank unless otherwise provided by the terms of any contract, agreement or letter of appointment but shall not apply to;
(a)the Chairman and the Managing Director, and
(b)staff employed temporarily.