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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(ix) in Andhra Pradesh Common Entrance Test for entry into Engineering, Pharmacy, Agriculture, Medical, Dental and Pharm. D Course Rules, 2011

(ix)"Committee of EAMCET-AC" means the committee empowered by the Association(s) of Private Unaided Professional Colleges to conduct EA.MCET-AC and to prepare the merit list of candidates as per the marks obtained in the above Test for admission into Engineering (including Technology), Pharmacy, Agriculture, Medical, Dental and Pharm.D courses."