Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 95] [Entire Act] State of Jammu-Kashmir - Subsection Section 95(1) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014 (1)No juvenile in conflict with law or a child shall be denied the benefits of the Act and the rules made thereunder.
