Gujarat High Court
Commissioner Of Income Tax Iv vs Vallbh Glass Works on 29 July, 2013
Author: M.R. Shah
Bench: M.R. Shah, Sonia Gokani
COMMISSIONER OF INCOME TAX IV....Appellant(s)V/SVALLBH GLASS WORKS LTD....Opponent(s) O/TAXAP/677/2013 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD TAX APPEAL No. 677 of 2013 ================================================================ COMMISSIONER OF INCOME TAX IV....Appellant(s) Versus VALLBH GLASS WORKS LTD....Opponent(s) ================================================================ Appearance: MS PAURAMI B SHETH, ADVOCATE for the Appellant(s) No. 1 ================================================================ CORAM: HONOURABLE MR. JUSTICE M.R. SHAH and HONOURABLE Ms. JUSTICE SONIA GOKANI 29th July 2013 ORAL ORDER
(PER : HONOURABLE MR. JUSTICE M.R. SHAH) Office objections to be removed on or before 12th August 2013, failing which, registry is directed to notify the Appeal/Application for appropriate order of dismissing the same for non-prosecution on 14th August 2013.
{M.R Shah, J.} {Ms. Sonia Gokani, J.} Prakash* Page 1 of 1