Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(4)(ii) in The Banking Regulation (Companies) Rules, 1949

(ii)if there are two such groups only, the names of the Directors in the group representing a shorter period of office shall be excluded;