Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 614] [Entire Act] State of Madhya Pradesh - Subsection Section 614(9) in Criminal Courts - Rules and Orders (9)In the case given in rule 597 (4) above the ledger will show the details of the punishment awarded to seven persons in accordance with the instructions in this rule.