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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Tamilnadu - Subsection

Section 19(g) in The Tamil Nadu Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1971

(g)The Director or his representative may inspect the excavation operations or any antiquities recovered during the operations and make notes on or copy or film of the excavated structures and antiquities;