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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(1)(viii) in Bihar Electricity Regulatory Commission (Standards of Performance of Distribution Licensee) Regulations, 2006

(viii)Leakage current means the difference between phase current and return path. The Licensee shall take necessary steps to measure leakage current at various points in the system.