Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 217] [Entire Act] State of Uttar Pradesh - Subsection Section 217(b) in The U.P. Co-operative Societies Rules, 1968 (b)special audit or re-audit of accounts of a co-operative society shall be conducted when so required by the State Government or by the Registrar;
