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[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

State of Rajasthan - Subsection

Section 84(1)(ii) in The Rajasthan Law And Judicial Department Manual, 1952

(ii)else be covered by any of the recognised exceptions enumerated in Sections 75 to 79 of the Indian Penal Code (45 of 1860).