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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2)(c) in The First Statutes of Indian Institute of Technology (Banaras Hindu University), Varanasi, 2017

(c)It shall cause to be prepared estimates of cost of buildings and other capital works, minor works, repairs, maintenance and the like.