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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(e) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015

(e)"Occupational Therapy" means a branch of health care system, which involves application of purposeful goal oriented activity through latest technology with computerised system and the like treatment of a person whose function is impaired due to acute and chronic physical illnesses or injury, psychological, dysfunction congenital or developmental disability or ageing process in order to achieve optimum functioning, to. prevent disability and to maintain health;