Supreme Court - Daily Orders
Union Of India vs M/S Noble Resources & Trading India P Ld on 22 July, 2016
Bench: Jagdish Singh Khehar, Arun Mishra
ITEM NO.45 COURT NO.3 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 12266/2012
(Arising out of impugned final judgment and order dated 07/10/2011
in WP No. 1859/2011 passed by the High Court Of Bombay)
UNION OF INDIA & ORS. Petitioner(s)
VERSUS
M/S NOBLE RESOURCES & TRADING INDIA P LD Respondent(s)
(with interim relief and office report)
Date : 22/07/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. Yashank Adhyaru, Sr. Adv.
Mr. Ajay Kumar Singh, adv.
Mr. Kabir Hathi, Adv.
Mr. G.S. Makker, Adv.
for Mr. B. Krishna Prasad,AOR
For Respondent(s) Mr. Rajiv Bansal, Adv.
Mr. Ankur S. Kulkarni, Adv.
Mr. Prashant Kumar, Adv.
for M/s. Ap & J Chambers
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the rival parties state, that pleadings are complete. It is however submitted, that hearing in the matter is likely to take some time.
In view of the above, post for final disposal on a day, other than Monday and Friday, after eight weeks.
Signature Not Verified (Renuka Sadana) Digitally signed by PARVEEN KUMAR Date: 2016.07.23 (Parveen Kumar) Court Master 13:27:37 IST Reason: AR-cum-PS