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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(4)(a) in Jammu and Kashmir Shops and Establishments Act, 1966

(a)an establishment which carries on the business of advertising, commission agency, forwarding or commercial agency, or which is a clerical department of a factory or of any industrial or commercial undertaking;