Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(15) in The Alipurduar University Act, 2018 (15)"Minister" means the Minister-in-Charge, Department of Higher Education, Science and Technology and Biotechnology, appointed as such by the Governor;
