Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 118] [Entire Act] State of Himachal Pradesh - Subsection Section 118(2) in The Himachal Pradesh Panchayati Raj Act, 1994 (2)The audit agency shall consist of such officers and servants, to be appointed by the Director, as the State Government may deem fit from time to time.