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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(1)(a) in U.P. Area Development Act, 1976

(a)all works constructed for land development of outlet command and other immovable property belongings to the Chak Sabha within the territorial limits whereof such works and other immovable property are situated;