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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Tamilnadu - Subsection

Section 49(3) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(3)Every market committee or Board, as the case may be, shall send replies to the audit report within two months from the date of receipt of the audit report. The Director shall see that all the audit objections are settled in time by the Board and market committee, as the case may be.