Calcutta High Court (Appellete Side)
Sudipto Sen vs Bandhan Bank And Others on 1 May, 2024
01.05.2024
(D/L No.2)
(SKB)
F.A.T. 62 of 2022
With
CAN 1 of 2022
Sudipto Sen
Versus
Bandhan Bank and others
Mr. Rajnil Mukherjee,
Ms. Debolina Sarkar,
Ms. Satabdi Dey,
Mr. Subham Das
... for the appellant.
1.It is submitted by the learned counsel for the appellant that defects pointed out by the Additional Stamp Reported in his report dated 24.03.2022 shall be removed within two weeks hence.
2. The record be sent down to the department for removal of the defects.
(Chitta Ranjan Dash, J.) (Uday Kumar, J.)