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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Mizoram - Subsection

Section 64(3) in Mizoram Cooperative Societies Act, 2006

(3)The Registrar shall prescribe the minimum qualification and experience essential for appointment of a person as an administrator referred under sub-section (1) and ensure that only qualified and experienced persons related to the particular type of co-operative alone are appointed as administrator(s).