Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 24 in Assam Tribal Development Authority Act, 1983

24. Power of the State Government to issue directives.

- The Government shall have the power to issue from time to time such directives issue the Authority as it may consider necessary and the Authority shall carry them out.