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Union of India - Section

Section 48 in The Science and Engineering Research Board Rules, 2010

48. Any other relevant matter

FORM B(See Rule 16)(Part I) Science And Engineering Research Board Statement Of Dudged Estimates Plan Budged (All Figures In Rs. Lakh) Re For The Year: (Current Year) And Be For The Year : (Next Year)
Item/Head ActualExpenditure (last financial year) B.E.(Current financial year) ProposedR.E. (current financial Year) ProposedB.E. (Next financial year)
         
1. Salary        
1.1 Pay and Allowances        
1.2 Contribution to NPS        
1.3 Contribution of CPF        
1.4 LTC        
1.5 Medical Claim        
1.6 Gratuity        
1.7 ...............        
2. Office Expenses        
2.1 Stationery        
2.2 Telephone        
2.3 Electricity        
2.4 Water        
2.5 Procurement of furniture        
2.6 Vehicles        
2.7 Maintenance        
2.8 Internet, e-services        
2.9 ............................        
3. Minor Works        
4. Major Works        
5. Domestic Travel        
6. Foreign Travel        
7. Rent, Rates and Taxes        
8. Long Term Advances        
9. Other Administrative Expenses        
10. Advertisement and Publicity        
11. Publications        
12 .................        
13 .................        
Total