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[Cites 0, Cited by 0] [Section 22(4)] [Section 22] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 22(4)(b) in Securities and Exchange Board of India (Foreign Portfolio Investors) Regulations, 2019

(b)the foreign portfolio investors are public retail funds where the majority is owned by appropriately regulated public retail fund on look through basis; or