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[Cites 0, Cited by 0] [Section 110(2)] [Section 110] [Entire Act]

State of Uttar Pradesh - Subsection

Section 110(2)(xxxi) in The U.P. Panchayat Raj Act, 1947

(xxxi)the powers that may be exercised by [Zila Panchayats] [Substituted by U.P. Act No. 9 of 1994.] or any prescribed authority in the discharge of their obligations under this Act and the manner in which such powers may be exercised;