Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Odisha - Subsection Section 17(3) in The Orissa Payment of Wages Rules, 1936 (3)The amounts of all advances sanctioned and the repayments thereof shall be entered in a register in [Form I] [Substituted vide O.G.E. No. 421 dated 23.3.2009.].
