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State of Bihar - Section

Section 418 in Bihar Board's Miscellaneous Rules, 1958

418. Certificate to be given when carriage is discharged.

- When carriage is discharged a certificate in English and the Vernacular should be given by the civil officer at the exchanging station, or by the police officer or other official accompanying the troops, to each person in charge thereof, to protect the carriage from being taken for the use of troops while on its return journey, unless such troops are marching in the direction of the own home. If so employed, the full hire rate will be paid.Supply of Provisions