Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 4 in Orissa Electricity Regulatory Commission (Budget) Rules, 2006 4. Account heads. - The Budget of the Commission shall be prepared under appropriate Heads of Account as listed in the Appendix I to these Rules.
