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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Madhya Pradesh - Subsection

Section 66(5) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(5)[ & (6) x x x] [Omitted by M.P. Act No. 43 of 1997 (w.e.f. 5-12-1997).]