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State of Maharashtra - Section

Section 42G in Poona University Act, 1974

42G. [ Legal Practitioners Excluded From Appearance. [Inserted by Maharashtra 1 of 1978, S. 3.]

- Notwithstanding anything contained in any law for the time being in force, a legal practitioner shall not be entitled to appear on behalf of any party in any proceedings before the Tribunal, except with the special permission of the Tribunal.]