Delhi High Court - Orders
Genpact India Private Limited vs Income Tax Officer on 20 August, 2024
Author: Yashwant Varma
Bench: Yashwant Varma
$~65 to 67
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2906/2023
GENPACT INDIA PRIVATE LIMITED .....Petitioner
Through: Mr. Ankur Goyal & Mr. Ashish
Sarda, Advocates
versus
INCOME TAX OFFICER .....Respondent
Through: Mr. Anurag Ojha, SSC with
Ms. Hemlata Rawat, JSC & Mr.
V.K. Saksena, JSC
66
+ W.P.(C) 4588/2023
GENPACT INDIA PRIVATE LIMITED .....Petitioner
Through: Mr. Ankur Goyal & Mr. Ashish
Sarda, Advocates
versus
INCOME TAX OFFICER & ANR. .....Respondents
Through: Mr. Anurag Ojha, SSC with
Ms. Hemlata Rawat, JSC & Mr.
\
V.K. Saksena, JSC
67
+ W.P.(C) 4735/2023
GENPACT INDIA PRIVATE LIMITED .....Petitioner
Through: Mr. Ankur Goyal & Mr. Ashish
Sarda, Advocates
versus
INCOME TAX OFFICER & ANR. .....Respondents
Through: Mr. Anurag Ojha, SSC with
Ms. Hemlata Rawat, JSC & Mr.
V.K. Saksena, JSC
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 20.08.2024 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/08/2024 at 04:26:28
1. Since we have a batch of writ petitions posted for final hearing today, we would be unable to take up these matters for consideration in the pass over.
2. Consequently, let these appeals be re-notified for 15.10.2024.
YASHWANT VARMA, J.
RAVINDER DUDEJA, J.
AUGUST 20, 2024/SK This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/08/2024 at 04:26:28