(1)An officer of the rank of Superintendent of Police or above may award any of the following punishments, to a police officer of a rank for which he is the Appointing Authority, namely—(a)Reduction in rank,(b)Compulsory retirement,(c)Removal from service,(d)Dismissal,(e)Reduction in salary,(f)Withholding of increment, and(g)Withholding of promotion.
