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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Bihar - Subsection

Section 24(2)(c) in Bihar Power Alcohol Act, 1948

(c)regulate the sale of power alcohol by the [State] [Substituted by A.L.O.] Government for mixing with petrol or petroleum or for providing motive power for any motor vehicle and the fixation of price for the same;