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Calcutta High Court

West Bengal Industrial Development ... vs Bla Projects Pvt Ltd (Formerly Banwari ... on 21 February, 2022

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

ODC-2
                                   AP/549/2021
                                IA NO: GA/1/2022
                        IN THE HIGH COURT AT CALCUTTA
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                                  ORIGINAL SIDE
                             [COMMERCIAL DIVISION]



        WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
                                   VS
      BLA PROJECTS PVT LTD (FORMERLY BANWARI LAL AGARWALLA PVT LTD)


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 21st February, 2022.

Appearance:

Mr. Ayan Banerjee, Adv.
Mr. Soumo Chaudhury, Adv.
Mr. Jaydip Kar, Sr. Adv.
Mr. Debdeep Sinha, Adv.
The Court : By consent of the parties, the time to file the Affidavit in Reply is extended by a period of one week from date.
Let this matter appear on 2 March, 2022.
(RAVI KRISHAN KAPUR, J.) SK.