Calcutta High Court
West Bengal Industrial Development ... vs Bla Projects Pvt Ltd (Formerly Banwari ... on 21 February, 2022
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
ODC-2
AP/549/2021
IA NO: GA/1/2022
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
[COMMERCIAL DIVISION]
WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
VS
BLA PROJECTS PVT LTD (FORMERLY BANWARI LAL AGARWALLA PVT LTD)
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 21st February, 2022.
Appearance:
Mr. Ayan Banerjee, Adv.
Mr. Soumo Chaudhury, Adv.
Mr. Jaydip Kar, Sr. Adv.
Mr. Debdeep Sinha, Adv.
The Court : By consent of the parties, the time to file the Affidavit in Reply is extended by a period of one week from date.
Let this matter appear on 2 March, 2022.
(RAVI KRISHAN KAPUR, J.) SK.