Madhya Pradesh High Court
Vikash Bhadoria vs The State Bank Of India (Racpc Branch) ... on 8 January, 2018
THE HIGH COURT OF MADHYA PRADESH
WP-6814-2016
(VIKASH BHADORIA Vs THE STATE BANK OF INDIA (RACPC BRANCH) THR)
15
Gwalior, Dated : 08-01-2018
None present for the petitioner.
Shri Avinash Chhari, Deputy Manager, State Bank of India on
behalf of respondent No.1.
Lawyers are abstaining from work presumably because of call given by the State Bar Council.
He press for I.A.No.1222/2017, an application for vacation of stay order and submits that the petitioner is enjoying the interim protection of this Court whereas the vehicle is getting rated down by efflux of time.
Considering the submission the matter is placed on 09.01.2018 for hearing on admission and different applications preferred by the parties.
(ANAND PATHAK) JUDGE Rashid