Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 7 in Andhra Pradesh Farmers Management of Irrigation Systems Rules

7. Publication of nominations received.

- Immediately after expiration of the time specified for receipt of the nomination papers on the dates fixed for that purpose, the Election Officer or such other authorised person shall publish at his office in Telugu language a list in Form 5(1) of all the nominations received, with a notice that the nomination papers will be taken up by the Election Officer for scrutiny at the specified place, the date and the time.