Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Constitution Subarticle Section 3(b) in THE CONSTITUTION (NINETY-SEVENTH AMENDMENT) ACT, 2011 (b)specifying the maximum number of directors of a co-operative society to be not exceeding twenty-one members;
