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State of Madhya Pradesh - Section

Section 22 in The Mahatma Gandhi Chitrakoot Gramodaya Vishwavidhyalaya Adhiniyam, 1991

22. Officers of the University.

- Following shall be the officers of the University, namely :-
(1)The Chancellor.
(2)The Vice-Chancellor.
(3)The Pro-Vice Chancellor.
(4)The Registrar.
(5)The Comptroller.
(6)Such other officers in the service of the University as may be declared by the Statutes.