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[Cites 0, Cited by 0] [Section 251] [Entire Act]

State of Jharkhand - Subsection

Section 251(b) in Bihar Education Code, 1961

(b)Delegation of responsibility for maintenance of discipline to students should be encouraged. This can be done by such methods as (i) institution of well conceived House system, (ii) information of students' council for the maintenance of discipline in the institution as a whole with provision for juvenile court of Honour. A House may consist of a group of about 20 or 25 students under a teacher responsible with special responsibility with Monitors who may be selected for not only academic distinction but qualities of character. The court of honour and the students' council for discipline have also to be formed with care and to be encouraged on an experimental basis.