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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1) in The Indira Gandhi Matritva Sahyog Rules, 2016

(1)The State Governments or Union territory Administrations shall ensure timely release of installments of maternity benefit to beneficiaries' account upon fulfilment of conditions given in rule 6.