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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of West Bengal - Subsection

Section 36(1)(b) in The West Bengal State Council Of Technical Education Act, 1995.

(b)all the powers, duties and functions which, under the provisions of . this Act or any rule or regulation made thereunder or of any other law for the lime being in force, may be exercised or performed by the Council or any of the committees of the Chairman or the Vice-Chairman of the Council, shall be exercised or performed by an Administrator to be appointed by the State Government in this behalf: