Supreme Court - Daily Orders
V.P. Satheedevi vs The State Of Kerala State Of Kerala And ... on 7 November, 2016
Bench: Kurian Joseph, R.K. Agrawal
ITEM NO.41 COURT NO.9 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 31031/2016
(Arising out of impugned final judgment and order dated 29/10/2015
in WPC No. 16224/2012 29/10/2015 in WA No. 2283/2015 passed by the
High Court Of Kerala At Ernakulam)
V.P. SATHEEDEVI AND ORS. Petitioner(s)
VERSUS
STATE OF KERALA AND ORS. Respondent(s)
(with interim relief and office report)
Date : 07/11/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Raghenth Basanth, Adv.
Ms. Aanchal Tikmani, Adv.
Mr. Abhishek Tripathi, Adv.
Ms. Shriya Ray Chaudhary, Adv.
Mr. Senthil Jagadeesan, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Issue notice.
(Jayant Kumar Arora) (Renu Diwan) Court Master Assistant Registrar Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2016.11.09 10:56:49 IST Reason: