Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 43 in The Gujarat Slum Areas (Improvement, Clearance and Redevelopment) Act, 1973 43. Entry to be made in the day time. - No entry authorised by or under this Act shall be made except between the hours of sunrise and sunset.
