Supreme Court - Daily Orders
Chanda Rani Akhouri . vs M.S.Methusethupathi . on 27 March, 2014
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ITEM NO.9 REGISTRAR COURT.2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M.K. HANJURA
CIVIL APPEAL NO(s). 6507 OF 2009
CHANDA RANI AKHOURI & ORS. Appellant (s)
VERSUS
M.S.METHUSETHUPATHI & ORS. Respondent(s)
(With appln(s) for PERMISSION TO FILE LENGTHY LIST OF DATES)
Date: 27/03/2014 This Appeal was called on for hearing today.
For Appellant(s) Ms. Akanksha,Adv.
Mr. Nikhil Nayyar,Adv.
For Respondent(s)
Mr. Vikas Mehta,Adv.
Mr. K.K. Mani ,Adv.
Mr. Udayaditya Banerjee,Adv.
M/s Temple Law Firm,Adv.
UPON hearing counsel the Court made the following
O R D E R
Learned counsel for the appellant and the learned counsel for the respondent are present. Await the return of the service of notice already issued to the respondent No.2.
List again on 18.7.2014.
| | | (M.K. HANJURA) |
|mg | |Registrar |
®
ITEM NO.9 REGISTRAR COURT.2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M.K. HANJURA CIVIL APPEAL NO(s). 6507 OF 2009 CHANDA RANI AKHOURI & ORS. Appellant (s) VERSUS M.S.METHUSETHUPATHI & ORS. Respondent(s) (With appln(s) for PERMISSION TO FILE LENGTHY LIST OF DATES) Date: 27/03/2014 This Appeal was called on for hearing today.
For Appellant(s) Ms. Akanksha,Adv.
Mr. Nikhil Nayyar,Adv.
For Respondent(s) Mr. Vikas Mehta,Adv.
Mr. K.K. Mani ,Adv.
Mr. Udayaditya Banerjee,Adv. M/s Temple Law Firm,Adv.
UPON hearing counsel the Court made the following O R D E R Learned counsel for the appellant and the learned counsel for the respondent are present. Await the return of the service of notice already issued to the respondent No.2.
List again on 18.7.2014.
| | | (M.K. HANJURA) | |mg | |Registrar |