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Kerala High Court

State Of Kerala vs Girijadevi T on 4 March, 2026

R.P. No. 1424/2025                   :1:


                                                               2026:KER:19288
                     IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                     THE HONOURABLE MR. JUSTICE K. NATARAJAN

                                           &

                     THE HONOURABLE MR. JUSTICE JOHNSON JOHN

          WEDNESDAY, THE 4TH DAY OF MARCH 2026 / 13TH PHALGUNA, 1947

                 RP NO. 1424 OF 2025 IN OP(KAT) NO. 155 OF 2025

   JUDGMENT DATED 20.06.2025 IN OP(KAT) NO.155 OF 2025 OF HIGH COURT OF
                                 KERALA

REVIEW PETITIONERS/PETITIONERS IN OP(KAT):
     1      STATE OF KERALA,
            REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT
            SECRETARIAT, THIRUVANANTHAPURAM, KERALA,, PIN - 695 001.

      2       THE ADDITIONAL CHIEF SECRETARY,
              FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM,
              KERALA, PIN - 695001

      3       THE PRINCIPAL SECRETARY
              GENERAL EDUCATION DEPARTMENT, SECRETARIAT,
              THIRUVANANTHAPURAM, KERALA, PIN - 695 001.

      4       THE PRINCIPAL ACCOUNTANT GENERAL (A&E) KERALA,
              OFFICE OF THE PRINCIPAL ACCOUNTANT GENERAL (A&E),
              THIRUVANANTHAPURAM, KERALA, PIN - 695 001.

              BY ADVS.
              GOVERNMENT PLEADER
              SHRI.K.GOPALAKRISHNA KURUP, ADVOCATE GENERAL


RESPONDENTS/RESPONDENTS IN OP(KAT):
     1    GIRIJADEVI T, W/O RADHAKRISHNAN. K.A., RETIRED JOINT DIRECTOR
          OF AGRICULTURE, (PROJECT DIRECTOR ATMA), OFFICE OF THE PROJECT
          DIRECTOR, ATMA, PALAKKAD, SSF KUNNANUR, CHANDRANAGAR (PO),
          PALAKKAD DISTRICT, RESIDING AT HOUSE NO S/334, K. K. ROAD,
          SAHYADRI COLONY, CHANDRANAGAR (PO), PALAKKAD DISTRICT,
          KERALA, PIN - 678 007.

      2       PANKAJAKSHI. P., W/O. S. RAJENDRAN, RETD.HEADMISTRESS (HG),
              GHS UMMINI, DHONI PO, PALAKKAD, PIN: 678 009, RESIDING AT
              USHUS, PARUTHIKKAVU, THATHAMANGALAM (PO), PALAKKAD, KERALA,
              PIN - 678 102.
 R.P. No. 1424/2025                :2:


                                                            2026:KER:19288

      3      DEVAKY.V. W/O LEKSHMANAN, RETIRED HEAD MISTRESS, GHS
             ERIMAYUR, ERIMAYUR.P.O, PALAKKAD, PIN:678 546, RESIDING AT SREE
             BHAVAN, AYINAMPADAM, NEMMARA.P.O, PALAKKAD, KERALA,
             PIN - 678 508.

      4      BEENA K.K., W/O. JOSE ANTO, RETIRED. P. D TEACHER, G. U. P. S.
             OLARIKKARA, PULLAZHI P.O., THRISSUR, PIN: 680 012, RESIDING AT
             ALOOR KOKKEN HOUSE, NEAR JOHN MATHAI CENTRE, ARANATTUKARA
             PO, THRISSUR, KERALA,, PIN - 680 618.

      5      LICY T.T., W/O. DAVIS V.P., RETIRED HM (HG), GUPSARANATTUKARA,
             ARANATTUKARA PO, TRISSUR, PIN: 680 618, RESIDING AT
             VALLOOKARAN (H), PO PULLAZHI, POUND ROAD, OLARIKKARA,
             THRISSUR, KERALA, PIN - 680 012.

      6      MAULY VARGHESE, W/O. PAUL K.V., RETIRED HEAD MISTRESS HG,
             GUPS CHOORAKKATTUKARA, P O PUZHAKKAL, THRISSUR, PIN: 680 553,
             RESIDING AT KOTTAPADIKARAN HOUSE, P O ARANATTUKARA,
             THRISSUR, KERALA, PIN - 680 618.

      7      SATHEEDEVI T, W/O. K. SANKARANARAYANAN, RETIRED HM, GWLPS
             ELAVATHUR, ANNAKARA, THRISSUR, PIN: 680 552, RESIDING AT
             KARUMANA HOUSE, ELAVALLY NORTH PO, CHITTATTUKARA, THRISSUR,
             KERALA, PIN - 680 511.

      8      CHITHARANJINI K.B., RETD. T. UNNIKRISHNAN, RETIRED
             HEADMISTRESS, G.M.L.P.S. PUNNAYOORKULAM, PO PUNNAYOORKULAM,
             THRISSUR, PIN: 679 561, RESIDING AT KARIVANNOOR HOUSE,
             KARAYOOR, KOTTAPADI PO, THRISSUR, KERALA, PIN - 680 505.

      9      MERCY.M.J., W/O. EDVI K.V., RETIRED SUB TREASURY OFFICER, SUB
             TREASURY, KUNNAMKULAM.P.O, THRISSUR DISTRICT, PIN: 680 506,
             RESIDING AT KOLLANNUR HOUSE, AKATHIYOOR.P.O, THRISSUR
             DISTRICT, KERALA, PIN - 680 519.

      0      SILLA.V. PAUL, W/O. BABU.K.P, RETIRED. P D TEACHER, G. H. S. S
             PEECHI, PEECHI P. O, THRISSUR DISTRICT, PIN: 680 653, RESIDING
             AT KARIPPAKUDIYIL (H), PEECHI P. O, THRISSUR, KERALA, PIN-680
             653.

     11      STEPHINY K.J., W/O. ALEXANDER.E.R.,RETIRED HM, HG, GLPHS
             MOOTHAKUNNAM, N PARAVOOR, ERNAKULAM DISTRICT, PIN: 683 516,
             RESIDING AT ELAMTHURUTHIL HOUSE, KARA PO, KODUNGALLUR,
             THRISSUR DISTRICT, KERALA, PIN - 680 671.

     12      JAYASREE. M. R., W/O. T. V KARTHIKEYAN, RETIRED DEO
             IRINJALAKUDA, DEO OFFICE IRINJALAKUDA, MINI CIVIL STATION, P.O.
             IRINJALAKUDA, THRISSUR DISTRICT, PIN: 680 125, RESIDING AT TC
             V/631, KOVILAKAM LANE, PERINGAVU, THRISSUR DISTRICT, KERALA,
 R.P. No. 1424/2025                :3:


                                                           2026:KER:19288
             PIN - 680 008.

     13      M.V. SANALKUMAR
             S/O. P V KRISHNA WARRIER, RETIRED HEAD MASTER, GOVT. UP
             SCHOOL, MAYANNUR, MAYANNUR.P.O, THRISSUR, PIN: 679 105,
             RESIDING AT SOWBHADRAM, MAYANNUR.P.O, THRISSUR, KERALA, PIN
             - 679 015

     14      ETTY ANTONY.K., W/O. V. T JACOB, RETIRED. UPST, G. F. U.P.S
             KADAPPURAM, P.O KADAPPURAM, THRISSUR, PIN: 680 514, RESIDING
             AT VADUKKOOT HOUSE, P.O PAVARATTY, THRISSUR, KERALA,
             PIN - 680 507.

     15      PANKAJAM U., W/O. RAMAN.S, RETIRED HM, GLPS PAZHAYANNUR,
             PAZHAYANNUR POST,THRISSUR DISTRICT, PIN: 680 587,RESIDING AT
             THIRUVONAM, KANIYARCODE POST, THRISSUR DISTRICT, KERALA,
             PIN - 680 594.

     16      SHAKEELA N.H., W/O. MUHAMMED BASHEER M.K., RETIRED HM,
             GOVT. RSRVHSS VELUR, VELUR PO, THRISSUR, PIN: 680 601, RESIDING
             AT MANGALASSERY, ERANELLUR PO, THRISSUR, KERALA,
              PIN - 680 501.

     17      VIJAYALEKSHMI. K., W/O. KOCHUGOVINDAN, RETIRED JR.PUBLIC
             HEALTH NURSE GRADE-I, PHC, AVANOOR, AVANOOR PO,THRISSUR,
             PIN: 680 596, RESIDING AT CHEERATH VALIYA HOUSE, MUPLIYAM P O,
             THRISSUR, KERALA, PIN - 680 312.

     18      LAILA BEEVI.A., W/O. MUHAMMED NADIR, RETIRED P.D.TEACHER,
             GOVT. H.S.THENGODE, ERNAKULAM, PIN: 682 030, RESIDING AT
             LA-VERNA, 2/213 B, PBK MAINA ROAD, VAZHAKKALA, ERNAKULAM,
             KERALA, PIN - 682 021.

     19      BINNY GEORGE, W/O. IGNATIOUS T.A., RETIRED. HSA, SS, GHSS
             PATTIKAD, PATTIKAD PO, THRISSUR, PIN: 680 652, RESIDING AT
             THEKKUMTHALA HOUSE, KEERTHY NAGAR, NADATHARA.P.O, THRISSUR,
             KERALA, PIN - 680 751.

      0      ABDUL HAMEED K.P., S/O. KUNHAMMAD, RETIRED HM, GWLPS
             VELLIYOD, POST NEDUMPARAMBA, KOZHIKODE DISTRICT, PIN: 673
             506, RESIDING AT PULIYULLA PARAMBATH HOUSE, POST VANIMAI,
             KOZHIKODE DISTRICT, KERALA.

     21      GEETHA P., D/O. P.K. PARAMESWARA IYER, RETIRED HSA, GOVT.
             GANAPATH BOYS HIGH SCHOOL CHALAPPURAM, KOZHIKODE, PIN: 673
             002, RESIDING AT GEETHIKA, AKALESWARI TEMPLE ROAD,
             THANEERPANTHAL, VENGERI, KOZHIKODE, KERALA, PIN - 673 010.

     22      UMA DEVI M.V., W/O. PARAMESWARAN K.M., RETIRED HST, [NATURAL
             SCIENCE, BIOLOGY] GOVT. GANAPATH BOYS HIGH SCHOOL,
 R.P. No. 1424/2025                :4:


                                                           2026:KER:19288
             CHALAPPURAM, P.O. CHALAPPURAM, KOZHIKODE, PIN: 673 002,
             RESIDING AT KARUVATTU MANA, BILATHIKULAM, WEST HILL PO,
             KOZHIKODE, KERALA,
             PIN - 673 005.

     23      GOPIKRISHNAN P., S/O. ACHUTHA KURUP.A.M, RETIRED HEAD MASTER
             (HG), LP/UP, GLPS PUTHUCODE, KONDOTTY, MALAPPURAM, PIN: 673
             633, RESIDING AT PUTHUKKUDI HOUSE, P O PANTHEERANKAVE,
             ILLATHUTHAZHAM, KOZHIKODE, KERALA,, PIN - 673 019

     24      MUHAMMAD BASHEER P., S/O. AHAMMED KOYA.P. RETIRED HST
             (ARABIC), GVHSS CHERUVANNUR, KOLATHARA (PO), KOZHIKODE, PIN:
             673 655, RESIDING AT POOKANDY HOUSE, PUNNASSERY P.O,
             KOZHIKODE DISTRICT, KERALA, PIN - 673 585.

     25      SOMAN.K.V., S/O. BALAKRISHNAN NAIR K, RETIRED CURATOR, GOVT.
             MEDICAL COLLEGE, KOZHIKODE, PIN: 673 008, RESIDING AT
             KIZHUPPUNAM VALAPPIL, MOKAVOOR, ERANHIKKAL POST, KOZHIKODE,
             KERALA, PIN - 673 303.

     26      VENU G.K., S/O. KUNHIRAMANKURUP, RETIRED HM, GOVT GIRLS HSS,
             KOYILANDY, KOYILANDI.P.O, KOZHIKODE, PIN: 673 305, RESIDING AT
             VEDIKA, AYANIKKAD POST, IRINGAL VIA., KOZHIKODE, PIN - 673 521.

     27      RETHI CHATHAMBALLY, W/O. SURENDRAN.P., RETIRED HM, GOVT.
             L.P.SCHOOL,THODEEKKALAM, P.O.KANNAVAM, KANNUR, PIN: 670 650,
             RESIDING AT KIRAN, P.O.POOKODE, KANNUR, KERALA, PIN - 670 691.

     28      SUSAMMA THOMAS, W/O. JOHN T.K, RETIRED HM (HG), GUPS
             CHOKKAD, CHOKKAD PO, MALAPPURAM, PIN: 679 332, RESIDING AT
             THUNDIYIL HOUSE, VANIYAMBALAM P O, MALAPPURAM, KERALA,, PIN -
             679 339.

     29      LICY KURIAN, W/O. SEBASTIAN JOSEPH, RETD. HM, LP/UP, GLPS
             POONGODE, POONGODE (PO), MALAPPURAM (DIST)- 679 327,RESIDING
             AT OONNANAL (HOUSE), VANIYAMBALAM (PO), MALAPPURAM (DIST),
             KERALA, PIN - 679 339.

      0      ABDUL GAFOOR.P., S/O. ABOOBACKER.P., RETIRED HSA (SEL.GR),
             GVHSS KONDOTTY, MELANGADI.P.O., MALAPPURAM, PIN: 673
             638,RESIDING AT DARUSSALAM, KUTTEERI, PULLIPPARAMBA.P.O,
             MALAPPURAM KERALA., PIN - 673 634.

     31      SHAJI PHILIP, S/O. PHILIPOSE M.P, RETIRED HEADMASTER, GHSS
             KOTTODI, KOTTODI.P.O, KASARAGOD, PIN: 671 532, RESIDING AT
             METHANATH HOUSE, KALLAR, RAJAPURAM.P.O, KASARAGOD,
             KERALA - 671 532.

     32      JHANSI MATHEW, W/O. O.U. MATHEW RETIRED UPPER DIVISION CLERK,
             IRRIGATION SUB DIVISION, KAHANGAD, HOSDURG, KASARAGOD,
 R.P. No. 1424/2025                 :5:


                                                            2026:KER:19288
             PIN:671 315, RESIDING AT ORAPPANKAL HOUSE, RAJAPURAM (P.O),
             KASARAGOD, KERALA, PIN - 671 532.

     33      SALOMI V.Y., W/O. SUNNY M.V., PD TEACHER, GLPS VADAKKANCHERY,
             VADAKKANCHERRY PO, THRISSUR, PIN: 680 542, RESIDING AT
             MAROTTICKAL HOUSE, AYYANTHOLE PO, THRIKKUMARAKKUDAM,
             THRISSUR DISTRICT, KERALA, PIN - 680 003.

     34      INDIRA K., W/O. NIRMALANANDAN T., RETIRED HM, GLPS THRIKKUR,
             THRIKKUR P.O. THRISSUR, RESIDING AT THEKKOOT HOUSE,
             PRANAVAM, OLLUKKARA, MANNUTHY P. O., THRISSUR, KERALA,
             PIN - 680 651.

     35      R.V.REGHUNATH, S/O. (LATE) V.K.VISWANATH, RETIRED ACCOUNTS
             OFFICER (DEPARTMENT OF AGRICULTURE), PRINCIPAL AGRICULTURAL
             OFFICE, CIVIL STATION, KAKKANAD .P.O., ERNAKULAM, PIN: 682 030,
             RESIDING AT REVATHY HOUSE, NSS-GREENVALLEY ROAD,
             POICKATTUSSERY, CHENGAMANAD P.O., ERNAKULAM, KERALA,
             PIN - 683 578.

     36      LEKHA KARTHI, W/O. C. SREEKUMAR, RETIRED PRINCIPAL
             AGRICULTURAL OFFICER, PRINCIPAL AGRICULTURAL OFFICE, CIVIL
             STATION, KAKKANAD, KAKKANAD PO, ERNAKULAM DISTRICT, PIN: 682
             030, RESIDING AT HOUSE NO. 33/2769 C, SREEDALAM, MADAPATTU
             ROAD, CHAKKARAPARAMBU SOUTH, THAMMANAM PO, ERNAKULAM,
             KERALA, PIN - 682 032.

     37      SUNITHA.K.A., W/O. SREEVALSAN.T.M.,RETIRED P.D.TEACHER, GHSS
             ELAMAKKARA, ELAMAKKARA.P.O, ERNAKULAM, PIN: 682 026, RESIDING
             AT THEKKEMORVALLIL HOUSE, NO.49/998G, CHANGAMPUZHA CROSS
             ROAD, MODERN LINE, EDAPPALLY.P.O, ERNAKULAM, KERALA,
             PIN - 682 024.

     38      SHEELA PRASAD, W/O. K. K. VIJAYAKUMAR, RETIRED JOINT DIRECTOR
             OF AGRICULTURE, PRINCIPAL AGRICULTURAL OFFICE, CHEMBUKAVU,
             THRISSUR, PIN: 680 020, RESIDING AT 1/261B, CHITTETH,
             VEZHAPARAMBU ROAD, MULANTHURUTHY, ERNAKULAM, KERALA,
             PIN - 682 314.

     39      E.N. SANTHAKUMARI, W/O. C.N. RAMACHANDRAN, RETIRED. HM, GOVT.
             LPS PALA SOUTH, MEENACHIL PO, KOTTAYAM DISTRICT, PIN: 686 577,
             RESIDING AT CHALIL HOUSE, ELICKULAM P.O, KOTTAYAM DISTRICT,
             KERALA, PIN - 686 577.

      0      ELSY A.M., W/O. EALIAS K K, RETIRED UPST, GOVT. LPS PAZHOOR,
             PAZHOOR P O., PIRAVOM, ERNAKULAM (DIST.), PIN: 686 664,
             RESIDING AT KALAPPURACKAL, PAZHOOR P.O, PIRAVOM, ERNAKULAM
             (DIST)., KERALA, PIN : 686 664.

     41      JEYARAJ M.P., S/O. PODI PILLAI M.N., RETIRED PROJECT DIRECTOR
 R.P. No. 1424/2025                :6:


                                                           2026:KER:19288
             ATMA (JOINT DIRECTOR OF AGRICULTURE) ERNAKULAM, DEPARTMENT
             OF AGRICULTURE, PRINCIPAL AGRICULTURE OFFICE, CIVIL STATION,
             KAKKANAD, ERNAKULAM, PIN: 682 030, RESIDING AT SITHARA HOUSE,
             VELLOORKUNNAM, MARKET PO, MUVATTUPUZHA, ERNAKULAM
             DISTRICT, KERALA,, PIN - 686 667.

     42      AASA O.R., W/O. K.S. JOSHI, RETIRED LPST, GLPS BHS KODUNGALLUR,
             THRISSUR DISTRICT, PIN: 680 664, RESIDING AT KOOVAPARAMBIL
             HOUSE, MOOTHAKUNNAM, ERNAKULAM DISTRICT, KERALA, P,
             PIN - 683 516.

     43      JESSY K VARGHESE, W/O. JAMES VARGHESE, RETIRED HEAD MISTRESS,
             GLPS KOTTAPPADY NORTH, KOTTAPPADY P O., ERNAKULAM DISTRICT
             PIN: 686 695, RESIDING AT KUDIYIRICKAL HOUSE, NELLIMATTAM PO,
             ERNAKULAM, KERALA,, PIN - 686 693.

     44      LIJI JOHN, W/O. SHAJI JOHN, RETIRED ADDITIONAL DIRECTOR OF
             AGRICULTURE, VIKAS BHAVAN, THIRUVANANTHAPURAM, PIN: 695 033,
             RESIDING AT MEDAMANA HOUSE, MULAKULAM NORTH PO, PIRAVOM,
             ERNAKULAM, KERALA, PIN - 686 664.

     45      SITALAKSHMI T.V., W/O. R. KRISHNAMOORTHY, RETIRED JOINT
             DIRECTOR, [PROJECT DIRECTOR] ATMA KARANTHAKADU, KASARAGOD,
             PIN: 671 121, RESIDING AT G3, POONTHANAM APARTMENTS,
             THRIPUNITHURA, ERNAKULAM DISTRICT, KERALA,, PIN - 682 031.

     46      JOMY GEORGE, W/O. K.K. JOSE, RETIRED PHNS, CHC CHENGAMAND,
             CHEGAMANDU PO, ERNAKULAM, PIN: 683 578, RESIDING AT
             KUNNUMMEL HOUSE, KAIRALI NAGAR, KUSUMAGIRI PO, KAKKANAD,
             ERNAKULAM, KERALA,, PIN - 682 030.

     47      MARY JANCY E.A., W/O. BRUNO A.P., RETIRED JUNIOR HINDI
             TEACHER( SEL. GR), GOVT. HSS MUPPATHADAM, MUPPATHADAM P O,
             ALUVA, ERNAKULAM, PIN: 683 110, RESIDING AT AZHIKKAKATH
             HOUSE, WINNERS ROAD, SOUTH CHITTOOR PO, ERNAKULAM, KERALA,,
             PIN - 682 027.

     48      USHA.B., W/O.MURALEEDHARAN NAIR, RETIRED H.M, GOVT. LPS,
             CHENNITHALA SOUTH, CHENNITHALA SOUTH PO, MAVELIKKARA,
             ALAPPUZHA, PIN: 690 105, RESIDING AT PRANAVAM, S.L.PURAM PO,
             ALAPPUZHA, KERALA, PIN - 688 522.

     49      RADHAMONY P.S., W/O. K.T.SIVANANDAN, RETIRED DIRECTOR (AGRI)
             & EX-OFFICIO, ADDL. SECRETARY, AGRI (PPM CELL) DEPARTMENT,
             DEPARTMENT OF AGRICULTURE, GOVT. SECRETARIAT,
             THIRUVANANTHAPURAM, PIN: 695 001, RESIDING AT KARTHIKA HOUSE,
             NO.284, KULANGARA LANE, PATTOM PALACE P.O.,
             THIRUVANANTHAPURAM, KERALA,, PIN - 695 004.

      0      VENU.V., S/O VISWANATHAN, RETIRED JOINT DIRECTOR OF
 R.P. No. 1424/2025                :7:


                                                            2026:KER:19288
             AGRICULTURE, PROJECT DIRECTOR, ATMA, CIVIL STATION. P. O,
             KOLLAM, PIN: 691 013, RESIDING AT MALEYAM, NADUVATHUCHERY,
             CHAVARA SOUTH P.O, KOLLAM, PIN - 691 584.

     51      REGIMOL MATHEW,
             W/O. NOBLE VARGHESE, RETIRED ADDITIONAL DIRECTOR OF
             AGRICULTURE, DIRECTORATE OF AGRICULTURE,VIKAS BHAVAN.P.O,
             THIRUVANANTHAPURAM, PIN: 695 033, RESIDING AT
             EZHUTHANITHOTTIYIL HOUSE, KURAVILANGAD P.O, KOTTAYAM
             DISTRICT, KERALA, PIN - 686 633.

     52      CICILIAMMA JOSEPH, W/O. M.A. CHACKO, RETIRED. P. D. TEACHER,
             GUPS MUTTAMBALAM, MUTTAMBALAM P.O., KOTTAYAM DISTRICT, PIN:
             686 004, RESIDING AT MANJAKKALAYIL, THRIKKOTHAMANGALAM P.O.,
             KOTTAYAM, DISTRICT, KERALA,, PIN - 686 011.

     53      LISSY P MATHEW, W/O. JACOB K.J.,RETIRED. HST (MATHEMATICS)
             (SEL. GR), GOVT. HIGH SCHOOL ERIMAYUR, ERIMAYUR PO, PIN: 678
             546, PALAKKAD, RESIDING AT KATTATHARAYIL, THRUKOTHAMANGALAM
             P.O, KOTTAYAM, KERALA, PIN - 686 011.

     54      ANITHA BABY, W/O. K.C. KURIYAN, RETIRED HM, GOVT. LPS
             MAVELIKARA, MAVELIKARA P.O, ALAPPUZHA DISTRICT, PIN: 690 101,
             RESIDING AT MALAYIL KOTTAPPURATHU, PUTHIYAKAVU, ALAPPUZHA,
             KERALA, PIN: 690 101.

     55      SUSAMMA MICHAEL, W/O. T.A. FRANCIS, RETIRED PUBLIC HEALTH
             NURSE, PHC K.P.COLONY, KALLAR PATTOM COLONY P.O., IDUKKI
             DISTRICT, PIN: 685 553, RESIDING AT THYLAMTHARAYIL HOUSE,
             NEDUMKANDAM P.O. CHAKKAKANAM, IDUKKI (DIST) KERALA,

     56      THANUJA. A.S., D/O. LATE ABDUL HAMEED, RETIRED H.M. GOVT. H. S.
             EZHUKUMVAYAL, EZHUKUMVAYAL P.O., IDUKKI, PIN: 685 553,
             RESIDING AT DAFLOON, SUVARNA GIRI, KATTAPPANA, IDUKKI
             DISTRICT, KERALA, PIN - 685 508.

     57      LISSY JOHN, W/O. BABU M.V., RETIRED PD TEACHER, GUPS, KARICODE,
             MULANTHURUTHY.P.O, ERNAKULAM, PIN: 682 314, RESIDING AT
             MATTATHIL HOUSE, MULAMTHURUTHY P.O. KARICODE, ERNAKULAM,
             KERALA, PIN: 682 314.

     58      REENA JOSEPH, W/O. THARCHISE.K.J., RETIRED HEADMISTRESS, GUPS
             DEVATHARKANDY, KANNUR, PIN: 670 001, RESIDING AT COLIN VILLA,
             BEHIND KANAKATHUR KAVU, MILL ROAD, PAYYAMBALAM P.O., KANNUR,
             KERALA, PIN: 670 001.

       BY SRI. K. SANDESH RAJA

      THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 03.03.2026,
      THE COURT ON 04.03.2026 DELIVERED THE FOLLOWING:
 R.P. No. 1424/2025                 :8:


                                                            2026:KER:19288

                 K. NATARAJAN & JOHNSON JOHN, JJ.
           ---------------------------------------------------------
                           R.P. No. 1424 of 2025
                                      in
                        O.P. (KAT) No. 155 of 2025
            ---------------------------------------------------------
                    Dated this the 4th day of March, 2026

                                 ORDER

Johnson John, J.

The review petitioners are the petitioners in the above O.P.(KAT).

2. As per judgment dated 20.06.2025, this Court dismissed the Original petition filed by the State of Kerala and others finding that the issue raised in the Original Petition is squarely covered by the judgment of this Court in Chandran v. State of Kerala [2023 KHC 577].

3. It is contended in the review petition that this Court solely relied on the judgment in Chandran's case supra without considering the relevant rules and that the respondents have not stated the actual date of their superannuation and as to how many months they continued after the date of their superannuation being teachers, in view of Rule 60(c) of Part I KSR and this Court has also not considered Rule 63(10) of R.P. No. 1424/2025 :9:

2026:KER:19288 Part III KSR and since the respondents have not made out a case that they were denied the pension in violation of the relevant rules, it is necessary to review and recall the judgment dated 20.06.2025.

4. Heard both sides.

5. The learned counsel for the respondents pointed out that in paragraph 6 of the Original Petition, it is stated that the issue raised is covered by the judgment of this Court in O.P. (KAT) No. 438 of 2022 (Chandran's case supra). It is also pointed out that after the disposal of O.P. (KAT) No.438 of 2022, the State of Kerala has filed a review petition on similar grounds and that grounds C, E, F and G in the present review petition regarding Rule 63(10) of Part III KSR and Rule 60(c) of Part I KSR are highlighted in the review petition filed against the judgment in O.P. (KAT) No. 438 of 2022 and this Court dismissed the review petition and the adjudication of O.P. (KAT) No.438 of 2022 has reached its finality, as the Honourable Supreme Court has dismissed the SLP filed against the said judgment.

6. The issue involved in the present case and Chandran's case supra is whether the date of retirement of a Government servant R.P. No. 1424/2025 : 10 :

2026:KER:19288 constitutes a valid basis for classification and differential treatment of pensioners in the matter of computation of pension.

7. It is well settled that review jurisdiction is not an appeal in disguise and review does not permit re-hearing of the matter on merits. Section 114 of the Civil Procedure Code reads thus:

"114. Review.--
Subject as aforesaid, any person considering himself aggrieved--
(a) by a decree or order from which an appeal is allowed by this Code, but from which no appeal has been preferred.
(b) by a decree or order from which no appeal is allowed by this Code, or
(c) by a decision on a reference from a Court of small causes, may apply for a review of judgment to the court which passed the decree or made the order, and the court may make such order thereon as it thinks fit."

8. Order XLVII Rule 1 of CPC reads thus:

1. Application for review of judgment.--
(1) Any person considering himself aggrieved--
(a) by a decree or order from which an appeal is allowed, but from which no appeal has been preferred,
(b) by a decree or order from which no appeal is allowed, or
(c) by a decision on a reference from a Court of Small Causes, and who, from the discovery of new and important matter or evidence which, after the exercise of due diligence was not within his knowledge or could not be produced by him at the time when the decree was passed or order made, or R.P. No. 1424/2025 : 11 :
2026:KER:19288 on account of some mistake or error apparent on the face of the record, or for any other sufficient reason, desires to obtain a review of the decree passed or order made against him, may apply for a review of judgment to the Court which passed the decree or made the order.
(2) A party who is not appealing from a decree or order may apply for a review of judgment notwithstanding the pendency of an appeal by some other party except where the ground of such appeal is common to the applicant and the appellant, or when, being respondent, he can present to the Appellate Court the case on which he applied for the review.

1[Explanation.--The fact that the decision on a question of law on which the judgment of the Court is based has been reversed or modified by the subsequent decision of a superior Court in any other case, shall not be a ground for the review of such judgment.]"

9. The Honourable Supreme Court in Rajender Kumar v. Rambhai [(2007) 15 SCC 513 = 2002 ICO 6370] held thus:

"... The first and foremost requirement of entertaining a review petition is that the order, review of which is sought, suffers from any error apparent on the face of the order and permitting the order to stand will lead to failure of justice. In the absence of any such error, finality attached to the judgment/order cannot be disturbed."

10. It is well settled that a review is, by no means, an appeal in disguise whereby an erroneous decision is re-heard and corrected, but lies only for patent error, as held by the Honourable Supreme Court in Kamlesh Verma v. Mayawati [(2013) 8 SCC 320]. In N. Anantha Reddy v. Anshu Kathuria [(2013) 15 SCC 534] the Honourable Supreme Court held that review does not permit rehearing of the matter R.P. No. 1424/2025 : 12 :

2026:KER:19288 on merits and in Sasi (D) through LRs v. Aravindakshan Nai and Ors [AIR 2017 SC 1432], the Honourable Supreme Court held that in order to exercise the power of review, the error has to be self-evident and not to be found out by a process of reason.

11. The scope of review is limited and under the guise of review, the petitioners cannot be permitted to re-agitate and re-argue the questions which have already been addressed and decided and therefore, the review petition is liable to be dismissed In the result, this review petition is dismissed.

sd/-

K. NATARAJAN, JUDGE.

sd/-

JOHNSON JOHN, JUDGE.

Rv