Section 266(iv) in Rajasthan Land Revenue (Land Records) Rules, 1957
(iv)When there is a vacancy in the list of approved candidates the [Director, Revenue Research and Training Institute, Ajmer] [Substituted by GSR 22, Dated 26-4-97; published in Rajasthan Gazette Extraordinary Part IV-C(I), Dated 6-5-97, p. 33(5)] shall, after inviting applications and considering them, select a candidate or candidates best suited for appointment. The qualifications of candidates to be entered in this list shall be:-